Supreme Court - Daily Orders
Mineral Area Development Authority ... vs M/S Steel Authority Of India . on 12 October, 2023
Bench: Sanjay Kishan Kaul, B.R. Gavai, Surya Kant
1
ITEM NO.902 COURT NO.1 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s).4056-4064/1999
MINERAL AREA DEVELOPMENT AUTHORITY ETC. Appellant(s)
VERSUS
M/S STEEL AUTHORITY OF INDIA . & ORS. Respondent(s)
[FOR DIRECTIONS]
(WITH IA No. 83775/2023 - EXEMPTION FROM FILING O.T., IA No.
83772/2023 - INTERVENTION/IMPLEADMENT)
WITH
T.C.(C) No. 232/2020 (XIV-A)
(WITH IA No. 96913/2020 - APPROPRIATE ORDERS/DIRECTIONS, IA No.
146937/2021 - APPROPRIATE ORDERS/DIRECTIONS, IA No. 104643/2020 -
EARLY HEARING APPLICATION, IA No. 96916/2020 - EXEMPTION FROM
FILING AFFIDAVIT)
C.A. No. 7937/2019 (XVII)
W.P.(C) No. 512/2018 (X)
(FOR ADMISSION)
C.A. No. 7938/2019 (XVII)
C.A. No. 7936/2019 (XVII)
C.A. No. 6221/2008 (XV)
C.A. No. 5250/2019 (XV)
W.P.(C) No. 729/2019 (X)
(WITH IA No. 86350/2019 - EXEMPTION FROM FILING O.T., IA No.
125348/2019 - INTERVENTION/IMPLEADMENT)
W.P.(C) No. 1029/2019 (X)
(WITH IA No. 15499/2020 - CONDONATION OF DELAY IN FILING THE SPARE
COPIES, IA No. 120897/2019 - EXEMPTION FROM FILING O.T.)
SLP(C) No. 16028/2021 (IV-C)
(WITH IA No. 129758/2021
Signature Not Verified
- PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
Digitally signed by
Sanjay Kumar
Date: 2023.10.18
16:25:29 IST
Reason:
C.A. No. 4286/2023 (XV)
(WITH IA No.105840/2023-CONDONATION OF DELAY IN FILING)
C.A. No. 5682/2007 (III-A)
2
(WITH IA No. 100327/2015 - I.A NO. 3 AND 4 (APPLN. FOR IMPLEADMENT
& OT))
C.A. No. 1295/2008 (III-A)
C.A. No. 874/2013 (IV-C)
C.A. No. 8269-8271/2013 (XV)
C.A. No. 8268/2013 (XV)
(WITH IA No. 2/2017 - PERMISSION TO PLACE ON RECORD SUBSEQUENT
FACTS)
C.A. No. 8267/2013 (XV)
C.A. No. 6135/2013 (XV)
C.A. No. 8272/2013 (XV)
C.A. No. 9458/2013 (IV-C)
C.A. No. 3272/2013 (XV)
SLP(C) No. 18600/2013 (XV)
C.A. No. 4332/2013 (XV)
C.A. No. 5329/2002 (XII)
C.A. No. 4993/2006 (IV-C)
C.A. No. 8273/2013 (XV)
C.A. No. 8274/2013 (XV)
C.A. No. 3869/2014 (III-A)
C.A. No. 287-290/2013 (XV)
(WITH IA No. 26589/2018 - INTERVENTION APPLICATION)
C.A. No. 2632/2013 (XV)
C.A. No. 14685/2015 (XV)
C.A. No. 6784/2014 (XV)
(WITH IA No. 2/2017 - PERMISSION TO PLACE ON RECORD SUBSEQUENT
FACTS)
W.P.(C) No. 376/2015 (X)
(WITH IA No. 62668/2017 - I A FOR URGE ADDITIONAL GROUNDS
IA No. 62811/2017 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
3
C.A. No. 10082/2016 (XV)
C.A. No. 886/2017 (XV)
C.A. No. 4588/2017 (XV)
C.A. No. 205/2017 (XV)
C.A. No. 5728-5729/2018 (IV-C)
(WITH IA No. 69802/2018 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
C.A. No. 4722-4724/1999 (XVII)
C.A. No. 5333/2002 (XII)
C.A. No. 5335-5336/2002 (XII)
C.A. No. 5332/2002 (XII)
C.A. No. 1352/2005 (XII)
C.A. No. 1883/2006 (XI-A)
(WITH IA No. 8/2010 - APP FOR PERMISSION TO FILE ADDITIONAL
DOCUMENTS)
T.P.(C) No. 722/2006 (IV-C)
C.A. No. 4745/2006 (IV-C)
C.A. No. 4990/2006 (IV-C)
C.A. No. 5599/2006 (IV-C)
C.A. No. 5649/2006 (IV-C)
C.A. No. 378/2007 (IV-C)
C.A. No. 665/2007 (IV-C)
C.A. No. 1180/2007 (IV-C)
T.P.(C) No. 481/2007 (IV-C)
T.P.(C) No. 906/2007 (IV-C)
C.A. No. 3401/2008 (IV-C)
C.A. No. 3400/2008 (IV-C)
C.A. No. 3402/2008 (IV-C)
C.A. No. 8311/2011 (XV)
4
(WITH IA No. 8261/2020 - PERMISSION TO PLACE ON RECORD SUBSEQUENT
FACTS)
C.A. No. 4293/2012 (XV)
SLP(C) No. 3849/2006 (XII-A)
C.A. No. 2055/2009 (IV-C)
T.P.(C) No. 951/2006 (IV-C)
C.A. No. 4991/2006 (IV-C)
C.A. No. 4992/2006 (IV-C)
SLP(C) No. 763/2007 (XII-A)
SLP(C) No. 15900/2007 (XII-A)
C.A. No. 3403/2008 (IV-C)
C.A. No. 98/2009 (XV)
(WITH IA No. 39096/2020 - PERMISSION TO PLACE ON RECORD SUBSEQUENT
FACTS)
T.P.(C) No. 613/2009 (XI)
T.P.(C) No. 626/2009 (XI)
C.A. No. 4479/2010 (IV-C)
C.A. No. 4478/2010 (IV-C)
C.A. No. 3643/2011 (IV-C)
C.A. No. 4710-4721/1999 (XVII)
C.A. No. 2174/2009 (IV-C)
C.A. No. 6497/2008 (XV)
C.A. No. 6498/2008 (XV)
(WITH IA No. 56108/2020 - AMENDMENT IN CAUSE TITLE)
C.A. No. 6137/2008 (XV)
C.A. No. 7397/2008 (XV)
(WITH IA No. 194565/2019 - PERMISSION TO PLACE ON RECORD SUBSEQUENT
FACTS)
C.A. No. 96/2009 (XV)
(WITH IA No. 10744/2020 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
5
C.A. No. 6499/2008 (XV)
C.A. No. 97/2009 (XV)
(WITH IA No. 13024/2020 - PERMISSION TO PLACE ON RECORD SUBSEQUENT
FACTS)
SLP(C) No. 26160/2008 (XV)
Date : 12-10-2023 These matters were called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
HON'BLE MR. JUSTICE SANJIV KHANNA
HON'BLE MR. JUSTICE B.R. GAVAI
HON'BLE MR. JUSTICE SURYA KANT
HON'BLE MR. JUSTICE J.B. PARDIWALA
HON'BLE MR. JUSTICE MANOJ MISRA
For Appellant(s) Ms. Aishwarya Bhati, A.S.G.
Mr. Gp. Capt. Karan Singh Bhati, AOR
Mr. Hemendra Sharma, Adv.
Ms. Chitrangda Rastravara, Adv.
Mr. Aishwary Mishra, Adv.
Mr. Dhananjai Shekhwat, Adv.
Mr. Shiv Autar Singh Sengar, Adv.
Mr. Abhijeet Singh, Adv.
Mr. Anirudh Singh, Adv.
Mr. Dashrath Singh, Adv.
Mr. Aayush Rathore, Adv.
Ms. Paridhi Arya, Adv.
Mr. K. V. Mohan, AOR
Mr. K.V. Balakrishnan, Adv.
Mr. Devesh Kumar Khanduri, Adv.
Mr. Sanjay Kumar Tyagi, AOR
Mr. Ashwarya Sinha, AOR
Ms. Priyanka Sinha, Adv.
Mr. Sridhar Potaraju, AOR
Mr. Gaurav Juneja, Adv.
Mrs. Vanita Bhargava, Adv.
Mr. Gaurav Junaja, Adv.
Mr. Sanjeev Kapoor, Adv.
Mr. Ajay Bhargava, Adv.
Mr. Aakash Bajaj, Adv.
Ms. Monika Singh, Adv.
Mr. Shantanu Chaturvedi, Adv.
Ms. Prerona Banerjee, Adv.
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Ms. Muskan Narang, Adv.
Ms. Nikitha Shenoy, Adv.
For M/S. Khaitan & Co., AOR
Ms. Manjeet Kirpal, AOR
Mr. T. G. Narayanan Nair, AOR
Mr. P. V. Yogeswaran, AOR
Mr. Ujjwal A. Rana, Adv.
Mr. Himansu Mehta, Adv.
Mr. Himanshu Mehta, Adv.
For M/S. Gagrat And Co
Mr. Rakesh Dwivedi, Sr. Adv.
Mr. Tapesh Kumar Singh, AOR
Ms. Sansriti Pathak, Adv.
Ms. Sansriti, Adv.
Mr. Eklav Dwivedi, Adv.
Mr. Eklavya Dwivedi, Adv.
Mr. Sukant Vikram, Adv.
Mr. Aditya Pratap Singh, Adv.
Mr. Syed Shahid Hussain Rizvi, AOR
Mr. Zeeshan Rizvi, Adv.
Ms. Sharmila Upadhyay, AOR
Mr. Pawan R Upadhyay, Adv.
Ms. Sharmila Upadhyay, Adv.
Mr. Sarvjit Pratap Singh, Adv.
Ms. Supriya Pandey, Adv.
Mr. Rishabh Khare, Adv.
Mrs. Kirti Renu Mishra, AOR
Mr. P. S. Sudheer, AOR
Mr. Rishi Maheshwari, Adv.
Ms. Anne Mathew, Adv.
Mr. Bharat Sood, Adv.
Ms. Miranda Solaman, Adv.
Mr. Sarad Kumar Singhania, AOR
Mrs. Rashmi Singhania, Adv.
Mr. Surender Kumar Gupta, AOR
Ms. Sangeeta Sharma, Adv.
Mr. Shailendra Swarup, AOR
Mr. Guntur Prabhakar, AOR
Ms. Prerna Singh, Adv.
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Mr. Guntur Pramod Kumar, Adv.
Mr. Milind Kumar, AOR
Mr. Ram Lal Roy, AOR
Ms. Ruby Singh Ahuja, AOR
Mr. Mahesh Agarwal, Adv.
Mr. Ankur Saigal, Adv.
Mr. Rishi Agrawala, Adv.
Mr. Anshuman Srivastava, Adv.
Mr. Rohan Talwar, Adv.
Mr. Chirag Nayak, Adv.
Mr. E. C. Agrawala, AOR
Mr. Rajesh Kumar, Adv.
Mr. Senthil Jagadeesan, AOR
Mr. Divjot Singh, Adv.
Mr. Sajal Jain, Adv.
Mrs. Sonakshi Malhan, Adv.
Mr. Shantwanu Singh, Adv.
Ms. Pragya Singh, Adv.
Mr. Akshay Singh, Adv.
Mr. Ashok Kumar Singh, AOR
Mr. Mohit Paul, AOR
Mr. Ayush Agrawal, Adv.
Mr. Vikrant Singh Bloria, Adv.
Ms. Rangoli Seth, Adv.
Mr. Sunil Kumar Jain, AOR
Mr. Kunal Verma, AOR
Mrs. Yugandhara Pawar Jha, Adv.
Mr. Ashwin Kumar Nair, Adv.
Ms. Lavanya Dhawan, Adv.
Mr. Ritik Gupta, Adv.
Mrs. Prabha Swami, AOR
M/S. Lawyer S Knit & Co
Mr. H. D. Thanvi, Adv.
Mr. Nikhil Kumar Singh, Adv.
Mr. Achal Singh Bule, Adv.
Mr. Mahendra Singh Inda, Adv.
Mr. Rishi Matoliya, AOR
Mr. Naveen Kumar, AOR
Mr. Abhimanyu Bhandari, Adv.
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Mr. Nitesh Bhandari, Adv.
Ms. Stuti Bisht, Adv.
Ms. Roohe Hina Dua, Adv.
Mr. Shourajeet Chakravarty, Adv.
Ms. Aprajita Bhardwaj, Adv.
Mr. Prabhat Kr Rai, Adv.
Mr. Arav Pandit, Adv.
Mr. Shivam Kumar, Adv.
Mr. Harshit Khanduja, Adv.
Mr. Dhanakshi Gandhi, Adv.
Mr. Sahib Kochhar, Adv.
Mr. Randeep Sachdeva, Adv.
Ms. Shreya Arora, Adv.
Mr. Shantanu Sagar, AOR
Mrs. Sheela Goel, AOR
Mr. Praveen Kumar, AOR
Ms. Sunaina Kumar, Adv.
Mr. S. K. Verma, AOR
Mr. Sumit Teterrwal, AOR
Mr. Uddyam Mukherjee, AOR
Mr. Swapnil Pattanayak, Adv.
Ms. Nandini Sen Mukherjee, AOR
Mr. Suyash Mohan Guru, Adv.
For Respondent(s) Mr. R. Venkataramani, Attorney General
Mr. S.K. Bagaria, Sr. Adv.
Mr. Sunil Kumar Jain, AOR
Mr. Kaushik Choudhury, Adv.
Mr. Manish Kumar, Adv.
Mr. Abhishek Pande, Adv.
Mr. Kumar Ajit Singh, Adv.
Ms. Rashika Swarup, Adv.
Ms. Aishwarya Bhati, A.S.G.
Mr. Gp. Capt. Karan Singh Bhati, AOR
Mr. Hemendra Sharma, Adv.
Ms. Chitrangda Rastravara, Adv.
Mr. Aishwary Mishra, Adv.
Mr. Dhananjai Shekhwat, Adv.
Mr. Shiv Autar Singh Sengar, Adv.
Mr. Abhijeet Singh, Adv.
Mr. Anirudh Singh, Adv.
Mr. Dashrath Singh, Adv.
Mr. Aayush Rathore, Adv.
Ms. Paridhi Arya, Adv.
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Ms. Ruchi Kohli, AOR
Mr. Amit Anand Tiwari, A.A.G.
Mr. Sabarish Subramanian, AOR
Ms. Devyani Gupta, Adv.
Mr. Vishnu Unnikrishnan, Adv.
Mr. C Kranthi Kumar, Adv.
Mr. Naman Dwivedi, Adv.
Mr. Danish Saifi, Adv.
Ms. Tanvi Anand, Adv.
Ms. Nilofar Khan, AOR
Mr. G. N. Reddy, AOR
Mr. Milind Kumar, AOR
Mr. T. Harish Kumar, AOR
Mr. Shuvodeep Roy, AOR
Mr. Deepayan Dutta, Adv.
Mr. Ajay Aggarwal, Adv.
Mr. Adarsh Aggarwal, Adv.
Mr. Rajan Narain, AOR
Dr. Manish Singhvi, Sr. Adv.
Mr. Sandeep Kumar Jha, AOR
Mr. Saurabh Mishra, A.A.G.
Mr. Sunny Choudhary, AOR
Ms. Mrigna Shekhar, Adv.
Ms. Aarushi Singh, Adv.
Ms. Ruchira Goel, AOR
Mr. Abhishek Gupta, AOR
Mr. Dharmendra Kumar Sinha, AOR
Mrs. Manik Karanjawala, AOR
Ms. Nandini Gore, Adv.
Ms. Sonia Nigam, Adv.
Mr. Yash Dubey, Adv.
Mr. Manu Nair, Adv.
Mr. Neelabh Shreesh, Adv.
Ms. Simran Malhotra, Adv.
Mr. S. S. Shroff, AOR
Mr. Gaurav Kejriwal, AOR
Mr. Gunnam Venkateswara Rao, AOR
Mr. Abhisth Kumar, AOR
Ms. Mrinal Gopal Elker, AOR
Mr. Ramendra Mohan Patnaik, AOR
Mr. Syed Shahid Hussain Rizvi, AOR
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Mr. Zeeshan Rizvi, Adv.
Ms. Punam Kumari, AOR
Mr. Harsh Parashar, AOR
Mr. Rakesh K. Sharma, AOR
Mr. Nishant Sharma, Adv.
Ms. Adviteeya, Adv.
Ms. Pragati Neekhra, AOR
Dr. Manish Singhvi, Sr. Adv.
Mr. Rohit K. Singh, AOR
Mr. Vijay Kumar, Adv.
Ms. Manjula Gupta, AOR
Mr. Prem Sunder Jha, AOR
Mr. Mahesh Agarwal, Adv.
Mr. Rishi Agrawala, Adv.
Mr. Rohan Talwar, Adv.
Mr. Chirag Nayak, Adv.
Mr. E. C. Agrawala, AOR
Mr. Rakesh Dwivedi, Sr. Adv.
Mr. Tapesh Kumar Singh, AOR
Ms. Sansriti Pathak, Adv.
Mr. Eklavya Dwivedi, Adv.
Mr. Sukant Vikram, Adv.
Mr. Aditya Pratap Singh, Adv.
Mr. Mishra Saurabh, AOR
Mr. Sunil Roy, AOR
Mr. Gurmeet Singh Makker, AOR
Mr. Arjun Garg, AOR
Ms. Ria Sachthey, Adv.
Mr. Ilesh Shukla, Adv.
Mr. Chetanya Singh, Adv.
Mr. Chetan Sharma, Adv.
Mr. Samarth Tyagi, Adv.
Mr. Sarthak Sharma, Adv.
M/S. Ars Associates, AOR
Mr. Ajit Sinha, Sr. Adv.
Mr. Ambhoj Kumar Sinha, AOR
Mr. Aishwarya Sinha, Adv.
Mr. V. K. Verma, AOR
Mr. Praveen Kumar, AOR
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Mr. Rutwik Panda, AOR
Mr. Barun Kumar Sinha, A.A.G.
Mr. Rajeev Shanker Dvivedi, Adv.
Ms. Tulika Mukherjee, AOR
Ms. Aastha Shrestha, Adv.
Mr. Beenu Sharma, Adv.
Mr. Gaurav Jain, Adv.
Ms. Abha Jain, AOR
Mr. Narendra Kumar Jain, Adv.
Mr. Jaivir Singh, Adv.
Mr. Abhishek Misra, Adv.
Mr. Aniteja Sharma, Adv.
Mr. Sanjeev Malhotra, AOR
Mr. Praveen Swarup, AOR
Mr. Mahesh Agarwal, Adv.
Mr. Rishi Agrawala, Adv.
Mr. Rohan Talwar, Adv.
Mr. Chirag Nayak, Adv.
Mr. E. C. Agrawala, AOR
M/S. Khaitan & Co., AOR
Mr. Praveen Swarup, AOR
Mr. Manish Kumar Saran, AOR
UPON hearing the counsel the Court made the following
O R D E R
1 In order to facilitate the submissions before the Bench, it has been agreed that Ms Sansriti Pathak and Mr Sunil K Jain, counsel, shall act as the nodal counsel. They shall put together a common compilation of the submissions, pleadings, documents and precedents in terms of the Circular dated 22 August 2023 issued for regulating the course of submissions in larger Bench cases. 2 The Registry shall provide the updated soft copy of the paper books to all AORs and nodal counsel on or before 21 October 2023.
123 The nodal counsel shall prepare the soft copies of the common compilations on or before 20 November 2023. The common compilations shall be made available to all the parties. Written submissions shall be furnished to the nodal counsel on or before 4 December 2023. The compilations together with the written submissions shall be in the electronic form and shall be emailed to the Court Master at [email protected] on or before 5 December 2023. 4 List the matters for hearing on 6 February 2024 tentatively before an appropriate Bench.
(SANJAY KUMAR-I) (SAROJ KUMARI GAUR)
DEPUTY REGISTRAR ASSISTANT REGISTRAR