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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Madhya Pradesh - Subsection

Section 26(1) in The M.P. Swayatta Sahakarita Adhiniyam, 1999

(1)Every co-operative shall include in its budget annually, provision for expenses on member and potential member, education and training of staff and directors for the development of their co-operative in accordance with the co-operative principles specified in Schedule A and practices of co-operative.