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[Cites 0, Cited by 0] [Section 2] [Entire Act]

NCT Delhi - Subsection

Section 2(2) in The Delhi Prevention of Touting and Malpractices Against Tourists Act, 2010

(2)Words and expressions used herein and not defined but defined in the Indian Penal Code, 1860 (45 of 1860) shall have the meanings respectively assigned to them in the said Code.