Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] State of Jharkhand - Subsection Section 13(1) in Jharkhand Lokayukta Act, 2001 (1)The Lokayukta may appoint or authorize any officer subordinate to him to appoint officers and other employee to assist him in discharge of his function under this Act.
