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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 7(X) in The Jammu and Kashmir Board of Professional Entrance Examination (BOPEE) Regulations, 2016

(X)The revised Answer Key will be applied for evaluation of all Answer Sheets, including Answer Sheets of those candidates who have not made any representation.