Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] State of Bihar - Subsection Section 13(a) in Nagar Parishad Nawada Plastic Waste Management Bye-laws, 2018 (a)Every producer shall, for the purpose of registration or for renewal of registration, make an application to the Bihar State Pollution Control Board in Form I as per the provision of Plastic Waste Management Rules, 2016.
