Section 11(2) in Punjab Urban Planning and Development Authority (Integration and Inter-se-seniority of Transferred Employees) Rule, 1995
(2)A transferred employee, who was debarred from promotion in his parent office on any ground, shall not entitled to claim a post higher that the one he was holding immediately before 1st July, 1995, merely by reason of his position in the joint seniority list prepared under rule 7.
