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Madras High Court

M/S.Sugesan Transport Pvt.Ltd vs Micro Small And Medium Enterprises ... on 11 September, 2018

Author: R.Mahadevan

Bench: R.Mahadevan

        

 
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED : 11.09.2018
CORAM
THE HON'BLE MR.JUSTICE R.MAHADEVAN
W.P.No.23740 of 2018

M/s.Sugesan Transport Pvt.Ltd.,
Rep. by its Authorized Signatory Mr.ChiragSheth
No.340, Kapaleeswar Nagar,
1st South Main Road, Chennai 600 015.                                 ...Petitioner

Vs

Micro Small and Medium Enterprises Facilitation Council,
Chennai Region, SIDCO Corporation Building,
Guindy, Chennai 600 032.						...Respondent			                                                                         
PRAYER : Petition filed under Article 226 of the Constitution of India, praying to issue a Writ of Mandamus directing the respondent to dispose of the petition of the petitioner dated within a time frame to be fixed by this Court in accordance with the provisions of the MSMED Act, and the judgment of this Court in W.P.Nos.18282 to 18287 of 2015. 
		
		For Petitioner      : M/s.Nithyaesh and Vaibhav		
O R D E R

This Writ Petition is filed to issue a Writ of Mandamus directing the respondent to dispose of the representation of the petitioner dated 22.05.2018 within a time frame to be fixed by this Court in accordance with the provisions of the MSMED Act and the judgment of this Court in W.P.Nos.18282 to 18287 of 2015.

2.Heard the learned counsel appearing for the petitioner.

3.Considering the facts and circumstances of the case and having regard to the submissions made by the learned counsel appearing on behalf of the petitioner, this Court, without going into the merits of the case, directs the respondent Council to dispose of the appeal said to be pending from 22.05.2018, on merits and in accordance with law, after affording an opportunity of personal hearing to the petitioner and any of the interested parties, within a period of three (3) weeks from the date of receipt of a copy of this order.

4.The Writ Petition stands disposed of with the above direction. No costs.

11.09.2018 Index:Yes/No Internet:Yes gsa Note: Issue order copy by 14.08.2018 To Micro Small and Medium Enterprises Facilitation Council, Chennai Region, SIDCO Corporation Building, Guindy, Chennai 600 032.

R.MAHADEVAN,J.

gsa W.P.No.23740 of 2018 11.09.2018