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[Cites 0, Cited by 0] [Section 2(49)] [Section 2] [Entire Act]

State of Madhya Pradesh - Subsection

Section 2(49)(e) in The M.P. General Clauses Act, 1957

(e)"Sironj region" means the area comprised within the Sironj sub-division of the Kotah district in the State of Rajasthan as existing immediately before the appointed day.