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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(i) in Andhra Pradesh Special Courts Act, 2016

(i)words and expressions used herein and not defined but defined in the Code or the Prevention of Corruption Act 1988 shall have the meaning respectively assigned to them in the Code or the Prevention of Corruption Act 1988.