Supreme Court - Daily Orders
Kamlakar Bhimrao Patil vs Maharashtra Industrial Development ... on 7 January, 2021
Bench: Chief Justice, A.S. Bopanna, V. Ramasubramanian
ITEM NO.9 Court 1 (Video Conferencing) SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 2543/2019
KAMLAKAR BHIMRAO PATIL & ANR. Appellant(s)
VERSUS
MAHARASHTRA INDUSTRIAL DEVELOPMENT CORPORATION Respondent(s)
(Only application for early hearing i.e. I.A. No. 80316 of 2020 is
to be listed before the Hon'ble Court.
IA No. 80316/2020 - EARLY HEARING APPLICATION)
Date : 07-01-2021 These matters were called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE A.S. BOPANNA
HON'BLE MR. JUSTICE V. RAMASUBRAMANIAN
For Appellant(s) Mr Ankur Chawla, adv
Mr Kunal Vajani, Adv
Ms Pallavi Langar, Adv
Mr Farrukh Rasheed, Adv
M/S. Coac, AOR
For Respondent(s) Mr. Tushar Mehta,SG
Mr. G.Pal,Adv.
Shyamali Gadre,Adv.
Mr. Soumik Ghosal, AOR
Mr. Gaurav Singh,Adv.
UPON hearing the counsel the Court made the following
O R D E R
We have heard learned counsel appearing for the parties and perused the instant application for early hearing.
List the appeal in the month of March, 2021 before the appropriate Court.
The application for early hearing stands disposed of accordingly.
Signature Not Verified Digitally signed by Madhu Bala Date: 2021.01.07 16:37:51 IST Reason: (MADHU BALA) (INDU KUMARI POKHRIYAL) AR-CUM-PS ASSISTANT REGISTRAR