Supreme Court - Daily Orders
Prem Prakash Ambedkar vs The Director, R.M.R.C (Icmr) on 27 August, 2015
Author: Chief Justice
Bench: Chief Justice, Ranjan Gogoi
CHAMBER-6 SECTION IVA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
R.P.(C) D 34463/2013 In SLP(C) No. 25426-25427/2013
PREM PRAKASH AMBEDKAR Petitioner(s)
VERSUS
THE DIRECTOR, R.M.R.C (ICMR) AND ANR. Respondent(s)
(with office report)
Date : 27/08/2015 This petition was circulated today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE RANJAN GOGOI
By Circulation
UPON perusing papers the Court made the following
O R D E R
Delay condoned.
Application for oral hearing is rejected.
The Review Petitions are dismissed.
[ Charanjeet Kaur ] [ Vinod Kulvi ] A.R.-cum-P.S. Asstt. Registrar [ Signed order is placed on the file ] Signature Not Verified Digitally signed by Charanjeet Kaur Date: 2015.08.27 17:46:25 IST Reason: IN THE SUPREME COURT OF INDIA CIVIL APPELLATE JURISDICTION REVIEW PETITION (C) D.NO.34463 OF 2013 IN SPECIAL LEAVE PETITION (C) NOS.25426-25427 OF 2013 PREM PRAKASH AMBEDKAR ..PETITIONER(S) VERSUS THE DIRECTOR, R.M.R.C. (ICMR) AND ANR. ..RESPONDENT(S) O R D E R Delay condoned.
Application for oral hearing is rejected.
We have gone through the Review Petitions and the connected papers. We see no reason to interfere with the order impugned. The Review Petitions are, therefore, dismissed.
...........CJI.
(H.L. DATTU) .............J. (RANJAN GOGOI) NEW DELHI, AUGUST 27, 2015.