Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 61] [Entire Act] State of Rajasthan - Subsection Section 61(a) in Rajasthan Factories Rules, 1951 (a)in the case of rectangular or oval shape, be not less than [40 cms] [Substituted by No. 1 dated 24.3.1979.] long and [30 cms] [Substituted by No. 1 dated 24.3.1979.] wide:
