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Union of India - Section

Section 7 in The Pension Fund Regulatory and Development Authority (Exits and Withdrawals under the National Pension System) Regulations, 2015

7. [ Conditions of withdrawals under National Pension System. [Substituted by Notification No. PFRDA/12/RGL/139/8, dated 10.8.2017 (w.e.f. 11.5.2015)]

- A subscriber shall submit the withdrawal application along with the required documents, for the purpose if withdrawing the benefits upon exits as provided in these regulations on or before the expected date of exit from the National Pension System to the National Pension System Trust or the central record keeping agency, acting on behalf of it or any other entity authorized by the Authority central record keeping agency or National Pension System Trust may on receipt of such an application for exit or withdrawal from a subscriber on the specified form and subject to fulfillment of conditions so specified may allow exit or withdrawals from the National Pension System in the mode an manner permitted under these regulation and guidelines, circulars, order or notification issued by Authority for the purpose.]