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Bombay High Court

Mahade Chintamani Karmokar vs Harish Shambulal Hariani on 28 January, 2020

Author: A.S. Gadkari

Bench: A.S. Gadkari

  IN THE HIGH COURT OF JUDICATURE AT BOMBAY
       APPELLATE SIDE CIVIL JURISDICTION

      CIVIL REVISION APPLICATION NO. 670 OF 2019

  Mahadev Chintamani Karmokar                         ....Applicant
             V/S
  Harish Shambulal Hariani                         ....Respondent

WITH CIVIL REVISION APPLICATION NO. 622 OF 2019 Mahade Chintamani Karmokar ....Applicant V/S Harish Shambulal Hariani ....Respondent WITH CIVIL REVISION APPLICATION STAMP NO. 26981 OF 2019 Mahadev Chintamani Karmokar ....Applicant V/S Harish Shambulal Hariani ....Respondent WITH CIVIL REVISION APPLICATION STAMP NO. 27011 OF 2019 Mahadev Chintamani Karmokar ....Applicant V/S Harish Shambulal Hariani ....Respondent Ms.Nupur Mukharjee a/w Ms.Kirtika Kothari i/by M/s. N. N. Vaishnawa & Co. For Applicant Mr.Trinity Rebello i/by Eventa Andrea Gonsalves For Respondent Page 1/2 ::: Uploaded on - 28/01/2020 ::: Downloaded on - 29/01/2020 04:16:02 ::: CORAM : A.S. GADKARI, J DATE : 28th January, 2020 P.C. :

At the request of learned advocate for the Applicant No. , Stand over to 11/02/2020 ( FOR REGISTRAR JUDICIAL - I ) Page 2/2 ::: Uploaded on - 28/01/2020 ::: Downloaded on - 29/01/2020 04:16:02 :::