Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttar Pradesh - Section

Section 356 in Rules under the United Provinces Excise Act, 1910

356.

The procedure prescribed above for selection of a new licensee when an existing licensee has been found unsuitable, shall apply to cases when a licensee has to be selected in the event of a new shop being opened or a shop previously closed being reopened.