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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(b) in The Upendra Nath Mukherjee Memorial Hospital Acquisition Act, 1982

(b)"the Hospital" means the Upendra Nath Mukherjee Memorial Hospital at 24, Sura 3rd Lane, Beliaghata, Calcutta-10, together with the indoor beds and provisions for outdoor services and dispensaries attached thereto and includes all lands and buildings, equipments, stores, drugs and other articles used in connection therewith as accessories to or adjuncts of the said Upendra Nath Mukherjee Memorial Hospital, Beliaghata, Calcutta run under the auspices of the Medical Aids Society of Bengal, a society registered under the Societies Registration Act, 1860;