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State of Rajasthan - Section

Section 269 in The Rajasthan Revenue Courts Manual, 1956

269. Endorsement on a copy.

- Every copy shall bear an endorse ment showing the following particulars :-
(a)the number of the application on the register and the year,
(b)the date of the presentation of application,
(c)number of words copied.
(d)amount of copying fees.
(e)name of copyist.
(f)date fixed for issues of copy,
(g)date on which copy was ready.
(h)date of issue of notice to applicant (if issued), and
(i)date of delivery/posting.