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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(3) in Rajasthan Nazul/Devsthan Building (Disposal by Public Auction) Rules, 1967

(3)Such a proposal shall be accompanied by full particulars as to the dimensions, area of the built up portion, area of open land apartment thereto, the estimated market value of the built up structure and the land and the reserve price of Nazul/Devsthan Buildings.