Orissa High Court
Harekrushna Behera vs Manasi Jena on 14 August, 2023
Bench: Biswanath Rath, M.S.Sahoo
IN THE HIGH COURT OF ORISSA AT CUTTACK
MATA No. 36 OF 2023
Harekrushna Behera .... Appellant
Mr. S.C.Acharya, Advocate
-versus-
Manasi Jena .... Respondent
Mr. S.K.Baral, Advocate
CORAM:
JUSTICE BISWANATH RATH
JUSTICE M.S.SAHOO
ORDER
Order No. 14.08.2023
3. 1. This is an appeal of the year 2023. There is no time for
hearing such appeal. The matter is delisted.
2. Considering submission of Shri Baral, learned counsel for respondent that there is attempt for settlement outside court, this Court observe in the event any settlement is achieved, liberty is with the either side counsel to bring on record such submission and request the Court for early listing of the matter.
...........................
(Biswanath Rath) Judge .....................
(M.S.Sahoo)
dutta Judge
Signature Not Verified
Digitally Signed
Signed by: AJIT KUMAR DUTTA
Reason: Authentication
Location: ohc
Date: 17-Aug-2023 18:53:11