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Orissa High Court

Harekrushna Behera vs Manasi Jena on 14 August, 2023

Bench: Biswanath Rath, M.S.Sahoo

                              IN THE HIGH COURT OF ORISSA AT CUTTACK
                                         MATA No. 36 OF 2023
                      Harekrushna Behera                   ....             Appellant
                                                           Mr. S.C.Acharya, Advocate
                                                -versus-
                      Manasi Jena                          ....             Respondent
                                                           Mr. S.K.Baral, Advocate
                                         CORAM:
                                        JUSTICE BISWANATH RATH
                                        JUSTICE M.S.SAHOO

                                                       ORDER
             Order No.                                14.08.2023

                 3.    1.     This is an appeal of the year 2023. There is no time for

hearing such appeal. The matter is delisted.

2. Considering submission of Shri Baral, learned counsel for respondent that there is attempt for settlement outside court, this Court observe in the event any settlement is achieved, liberty is with the either side counsel to bring on record such submission and request the Court for early listing of the matter.

...........................

(Biswanath Rath) Judge .....................

                                                                    (M.S.Sahoo)
     dutta                                                              Judge




Signature Not Verified
Digitally Signed
Signed by: AJIT KUMAR DUTTA
Reason: Authentication
Location: ohc
Date: 17-Aug-2023 18:53:11