Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18] [Entire Act] State of Odisha - Subsection Section 18(2) in The Orissa Finance Service Rules, 1979 (2)The seniority of persons appointed to all other cadres in the service shall be in the order in which their names are arranged in the lists approved by Government under Rule 15.
