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State of Punjab - Section

Section 5 in The Punjab Minimum Wages Rules, 1950

5. [ Travelling Allowance.] [Substituted, vide Punjab Government Notification No. GSR 149/C.A. 11/48/S.30/Amd./74, dated 10.12.1974.]

- A non-official member of the Committee or the Board other than a member who is a member of Legislative Assembly or a Member of Parliament, shall be entitled to draw one first class Railway fare plus incidental charges and road mileage as admissible to a Grade I Government employee drawing a pay of Rs. 1,000 and a daily allowance of Rs. 11.00, Rs. 13.75 and Rs. 16.50 in plains, hills and special hill tracts (Except in Simla) respectively. Except where otherwise provided, other conditions laid down in the Travelling Allowance Rules applicable to Punjab Government employees shall also apply to non-official members for journeys performed by them.