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[Cites 0, Cited by 0] [Section 18(1)] [Section 18] [Entire Act]

State of Bihar - Subsection

Section 18(1)(ii) in Bihar Inter-State Migrant Workmen (Regulation of Employment and Conditions of Service) Rules, 1980

(ii)The memorandum shall be accompanied by a certified copy of the order and Treasury Challan for Rs. 25 (Rupees twenty-five) only.