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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(vii) in The Rajasthan Regulation Compounded Cattle Feed, Concentrates and Mineral Mixtures Order, 1991

(vii)Laboratory' means a Laboratory established by Animal Nutrition Wing of the Department of Animal Husbandry and Government of Rajasthan or any other laboratory as specified by the Registration Authority from time to time.