Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 06 in The Orissa Building and Others Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002 06. Benzene poisoning, including poisoning by any of its homologues, their nitro or amino derivatives or its sequelae.
