Gauhati High Court
Bajaj Allianz Gen. Ins. Co.Ltd vs Md. Asor Ali And Anr on 31 January, 2020
Author: Michael Zothankhuma
Bench: Michael Zothankhuma
Page No.# 1/2
GAHC010256822013
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : MFA 99/2013
1:BAJAJ ALLIANZ GEN. INS. CO.LTD.
HAVING ITS REGISTERED OFFICE AT GE PLAZA, AIRPORT ROAD,
YERWADA, PUNE AND ONE OF THE OFFICE AT 2B, 2ND FLOOR, CENTRE
POINT, G.S. ROAD, ULUBARI OPP. BORA SERVICE, GUWAHATI.
VERSUS
1:MD. ASOR ALI and ANR,
S/O LATE J. ALI, R/O HATIGAON, P.S. HATIGAON, DIST. KAMRUP, ASSAM
2:MD. ALI AHMED
S/O LT. AFJAL MIA
R/O NOUKHULA GAON
P.S. JAGIROAD
DIST. MORIGAON
ASSAM
Advocate for the Petitioner : MR.R K BHATRA
Advocate for the Respondent : MR.S GOSWAMI
BEFORE
HONOURABLE MR. JUSTICE MICHAEL ZOTHANKHUMA
ORDER
Date : 31-01-2020 Ms. M.N. Konyak, learned counsel for the appellant shall obtain instructions with regard whether they have made the deposit in terms of the Order dated 07.05.2014 Page No.# 2/2 passed in Misc. Case No. 754/2014.
List the matter on 17.02.2020.
JUDGE Comparing Assistant