Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Andhra Pradesh - Subsection Section 2(26) in Andhra Pradesh Universities Act, 1991 (26)"University campus" means the area comprised within the limits of the Headquarters of each University as notified by the State Government from time to time in the Andhra Pradesh Gazette;
