Supreme Court - Daily Orders
The U.P. Glass Manufacturers vs Girish Sriram Juneja on 25 September, 2023
CA 6055/2023
R E V I S E D
ITEM NO.23 COURT NO.1 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No.6055/2023
THE U.P. GLASS MANUFACTURERS Appellant(s)
VERSUS
GIRISH SRIRAM JUNEJA & ORS. Respondent(s)
(With IA No.193783/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT and IA No.193781/2023 - STAY APPLICATION)
Date : 25-09-2023 These matters were called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE J.B. PARDIWALA
HON'BLE MR. JUSTICE MANOJ MISRA
For Appellant(s) Mr. Kapil Sibal, Sr. Adv.
Mr. Rajshekhar Rao, Sr. Adv.
Mr. Abhijeet Sinha, Adv.
Mr. Indranil Ghosh, Adv.
Mr. Debabrata Das, Adv.
Mr. Palzer Moktan, Adv.
Mr. Aditya Shukla, Adv.
Ms. Manasa Dammalapati, Adv.
Ms. Manisha Singh, Adv.
Ms. Aanchal Tikmani, AOR
Mr. Abhimanyu Bhandari, Adv.
Mr. Avishkar Singhvi, Adv.
Ms. Nattasha Garg, Adv.
Signature Not Verified
Page 1 of 2
Digitally signed by
CHETAN KUMAR
Date: 2023.09.26
12:42:10 IST
Reason:
CA 6055/2023
Mr. Ankit Singh, Adv.
Ms. Rooh-e-hina Dua, Adv.
Mr. Thakur, Adv.
For Respondent(s) Mr. Shyam Divan, Sr. Adv.
Mr. Vikram Nankani, Sr. Adv.
Ms. Smriti Churiwal, AOR
Mr. Tushar Mehta, SG
Ms. Misha, Adv.
Mr. Siddhant Kant, Adv.
Ms. Moulshree Shukla, Adv.
Ms. Apeksha, Adv.
Mr. S.S. Shroff, AOR
Mr. Mukul Rohatgi, Sr. Adv.
Mr. Arun Kathpalia, Sr. Adv.
Ms. Sanya Sud, AOR
UPON hearing the counsel the Court made the following
O R D E R
1 List the Civil Appeal on 3 October 2023 along with Civil Appeal No 6071 of 2023.
(CHETAN KUMAR) (SAROJ KUMARI GAUR)
A.R.-cum-P.S. Assistant Registrar
Page 2 of 2
CA 6055/2023
ITEM NO.23 COURT NO.1 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No.6055/2023
THE U.P. GLASS MANUFACTURERS Appellant(s)
VERSUS
GIRISH SRIRAM JUNEJA & ORS. Respondent(s)
(With IA No.193783/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.193781/2023 - STAY APPLICATION) Date : 25-09-2023 These matters were called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE J.B. PARDIWALA HON'BLE MR. JUSTICE MANOJ MISRA For Appellant(s) Mr. Kapil Sibal, Sr. Adv.
Mr. Rajshekhar Rao, Sr. Adv. Mr. Abhijeet Sinha, Adv. Mr. Indranil Ghosh, Adv. Mr. Debabrata Das, Adv. Mr. Palzer Moktan, Adv. Mr. Aditya Shukla, Adv. Ms. Manasa Dammalapati, Adv. Ms. Manisha Singh, Adv. Ms. Aanchal Tikmani, AOR Mr. Abhimanyu Bhandari, Adv. Mr. Avishkar Singhvi, Adv. Ms. Nattasha Garg, Adv. Mr. Ankit Singh, Adv.
Ms. Rooh-e-hina Dua, Adv.Page 3 of 2 CA 6055/2023
Mr. Thakur, Adv.
For Respondent(s) Mr. Shyam Divan, Sr. Adv.
Mr. Vikram Nankani, Sr. Adv. Ms. Smriti Churiwal, AOR Mr. Tushar Mehta, SG Ms. Misha, Adv.
Mr. Siddhant Kant, Adv. Ms. Moulshree Shukla, Adv. Ms. Apeksha, Adv.
Mr. S.S. Shroff, AOR Mr. Mukul Rohatgi, Sr. Adv. Mr. Arun Kathpalia, Sr. Adv. Ms. Sanya Sud, AOR UPON hearing the counsel the Court made the following O R D E R 1 List the Civil Appeal on 6 October 2023 along with Civil Appeal No 6071 of 2023.
(CHETAN KUMAR) (SAROJ KUMARI GAUR) A.R.-cum-P.S. Assistant Registrar Page 4 of 2