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Supreme Court - Daily Orders

The U.P. Glass Manufacturers vs Girish Sriram Juneja on 25 September, 2023

                                                                       CA 6055/2023


                                     R E V I S E D

     ITEM NO.23                    COURT NO.1                 SECTION XVII

                         S U P R E M E C O U R T O F     I N D I A
                                 RECORD OF PROCEEDINGS

                               Civil Appeal No.6055/2023


     THE U.P. GLASS MANUFACTURERS                              Appellant(s)

                                          VERSUS

     GIRISH SRIRAM JUNEJA & ORS.                               Respondent(s)

     (With IA No.193783/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT and IA No.193781/2023 - STAY APPLICATION)


     Date : 25-09-2023 These matters were called on for hearing today.


     CORAM :
                         HON'BLE THE CHIEF JUSTICE
                         HON'BLE MR. JUSTICE J.B. PARDIWALA
                         HON'BLE MR. JUSTICE MANOJ MISRA


     For Appellant(s)        Mr. Kapil Sibal, Sr. Adv.
                             Mr. Rajshekhar Rao, Sr. Adv.
                             Mr. Abhijeet Sinha, Adv.
                             Mr. Indranil Ghosh, Adv.
                             Mr. Debabrata Das, Adv.
                             Mr. Palzer Moktan, Adv.
                             Mr. Aditya Shukla, Adv.
                             Ms. Manasa Dammalapati, Adv.
                             Ms. Manisha Singh, Adv.
                             Ms. Aanchal Tikmani, AOR

                             Mr. Abhimanyu Bhandari, Adv.
                             Mr. Avishkar Singhvi, Adv.
                             Ms. Nattasha Garg, Adv.
Signature Not Verified


                                                                         Page 1 of 2
Digitally signed by
CHETAN KUMAR
Date: 2023.09.26
12:42:10 IST
Reason:
                                                                      CA 6055/2023


                     Mr. Ankit Singh, Adv.
                     Ms. Rooh-e-hina Dua, Adv.
                     Mr. Thakur, Adv.

For Respondent(s)    Mr. Shyam Divan, Sr. Adv.
                     Mr. Vikram Nankani, Sr. Adv.
                     Ms. Smriti Churiwal, AOR

                     Mr. Tushar Mehta, SG
                     Ms. Misha, Adv.
                     Mr. Siddhant Kant, Adv.
                     Ms. Moulshree Shukla, Adv.
                     Ms. Apeksha, Adv.
                     Mr. S.S. Shroff, AOR

                     Mr. Mukul Rohatgi, Sr. Adv.
                     Mr. Arun Kathpalia, Sr. Adv.
                     Ms. Sanya Sud, AOR


         UPON hearing the counsel the Court made the following
                             O R D E R

1 List the Civil Appeal on 3 October 2023 along with Civil Appeal No 6071 of 2023.





         (CHETAN KUMAR)                             (SAROJ KUMARI GAUR)
          A.R.-cum-P.S.                             Assistant Registrar




                                                                         Page 2 of 2
                                                            CA 6055/2023


ITEM NO.23               COURT NO.1                SECTION XVII

               S U P R E M E C O U R T O F     I N D I A
                       RECORD OF PROCEEDINGS

                     Civil Appeal No.6055/2023


THE U.P. GLASS MANUFACTURERS                        Appellant(s)

                                VERSUS

GIRISH SRIRAM JUNEJA & ORS.                         Respondent(s)

(With IA No.193783/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.193781/2023 - STAY APPLICATION) Date : 25-09-2023 These matters were called on for hearing today.

CORAM :

HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE J.B. PARDIWALA HON'BLE MR. JUSTICE MANOJ MISRA For Appellant(s) Mr. Kapil Sibal, Sr. Adv.
Mr. Rajshekhar Rao, Sr. Adv. Mr. Abhijeet Sinha, Adv. Mr. Indranil Ghosh, Adv. Mr. Debabrata Das, Adv. Mr. Palzer Moktan, Adv. Mr. Aditya Shukla, Adv. Ms. Manasa Dammalapati, Adv. Ms. Manisha Singh, Adv. Ms. Aanchal Tikmani, AOR Mr. Abhimanyu Bhandari, Adv. Mr. Avishkar Singhvi, Adv. Ms. Nattasha Garg, Adv. Mr. Ankit Singh, Adv.
Ms. Rooh-e-hina Dua, Adv.
Page 3 of 2 CA 6055/2023
Mr. Thakur, Adv.
For Respondent(s) Mr. Shyam Divan, Sr. Adv.
Mr. Vikram Nankani, Sr. Adv. Ms. Smriti Churiwal, AOR Mr. Tushar Mehta, SG Ms. Misha, Adv.
Mr. Siddhant Kant, Adv. Ms. Moulshree Shukla, Adv. Ms. Apeksha, Adv.
Mr. S.S. Shroff, AOR Mr. Mukul Rohatgi, Sr. Adv. Mr. Arun Kathpalia, Sr. Adv. Ms. Sanya Sud, AOR UPON hearing the counsel the Court made the following O R D E R 1 List the Civil Appeal on 6 October 2023 along with Civil Appeal No 6071 of 2023.

(CHETAN KUMAR) (SAROJ KUMARI GAUR) A.R.-cum-P.S. Assistant Registrar Page 4 of 2