Bombay High Court
Aktiebolaget Skf vs The State Of Maharashtra Through The Gp ... on 13 March, 2020
Author: Abhay Ahuja
Bench: Nitin Jamdar, Abhay Ahuja
skn 1 21-21.26, 30-wp-1661.19.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO. 1661 OF 2019
Kellogg Company. ... Petitioner.
V/s.
The State of Maharashtra and others. ... Respondents.
WITH
WRIT PETITION NO. 2008 OF 2019
WITH
WRIT PETITION NO. 2029 OF 2019
WITH
Digitally
signed by
Sanjay K.
WRIT PETITION NO. 2038 OF 2019
Sanjay K. Nanoskar
Nanoskar Date:
2020.03.19
WITH
WRIT PETITION NO. 2051 OF 2019
13:00:53
+0530
WITH
WRIT PETITION NO. 2062 OF 2019
WITH
WRIT PETITION NO. 2078 OF 2019
WITH
WRIT PETITION NO. 2125 OF 2019
WITH
WRIT PETITION NO. 3655 OF 2019
WITH
WRIT PETITION NO. 3656 OF 2019
WITH
WRIT PETITION NO. 3657 OF 2019
WITH
WRIT PETITION NO. 3658 OF 2019
WITH
WRIT PETITION NO. 3663 OF 2019
WITH
WRIT PETITION NO. 6894 OF 2019
WITH
WRIT PETITION NO. 7081 OF 2019
WITH
WRIT PETITION NO. 9106 OF 2019
skn 2 21-21.26, 30-wp-1661.19.doc
WITH
WRIT PETITION NO. 9161 OF 2019
WITH
WRIT PETITION NO. 9168 OF 2019
WITH
WRIT PETITION NO. 9174 OF 2019
WITH
WRIT PETITION NO. 9209 OF 2019
WITH
WRIT PETITION NO. 9216 OF 2019
WITH
WRIT PETITION NO. 9218 OF 2019
WITH
WRIT PETITION NO. 9220 OF 2019
WITH
WRIT PETITION NO. 9230 OF 2019
WITH
WRIT PETITION NO. 9240 OF 2019
WITH
WRIT PETITION NO. 9260 OF 2019
WITH
WRIT PETITION NO. 795 OF 2020
WITH
WRIT PETITION NO. 63 OF 2020
Mr.Sriram Sridharan for the Petitioners in WP Nos.1661, 2008,
2029, 2038, 2062, 2078, 2125, 9106, 9161, 9168, 9174, 9209, 9216,
9218, 9220, 9230 and 9260/2019.
Mr.Rohan Shah with Udayan Choksi, Srisabri Rajan i/b. Voxlaw
Advocates & Solicitors for the Petitioners in WP Nos.3655, 3656,
3657, 3658, 3663 and 2051/2019.
Mr.Chirag Shetty i/b. Economic Laws Practice for the Petitioners in
WP No.9240/2019.
Mr.Prakash Shah with Mr.Dhruvi Shah i/b. PDS Legal for the
Petitioner in WP No.795/2020.
Mr.A.A.Kumbhakoni, Advocate General with Mr.V.A.Sonpal, Special
Counsel, Mr.Himanshu Takke, AGP and Ms.Jyoti Chavan for the
State in all the petitions.
skn 3 21-21.26, 30-wp-1661.19.doc
Ms.P.S.Cardozo with Ms.Ruju Thakkar for the Respondents in WP
Nos.2051, 3655, 3656, 3657, 3658 and 3663/2019.
Mr.Pradeep S. Jetly, Senior Advocate with Mr.Sham Walve and
Mr.J.B.Mishra for Revenue in WP Nos.1661, 2008, 2029, 2062 and
2125/2019.
Mr.Pradeep S. Jetly, Senior Advocate with Mr.J.B.Mishra, Ms.Maya
Majumdar, Mr.Sham Walve, Mr.Kiran Adik and Mr.Ram Ochani for
Revenue in WP Nos.6894, 9106, 9161, 9168, 9174, 9209, 9216,
9218, 9220, 9230 9260/2019 and WP No.795/2020.
Mr.Pradeep S. Jetly, Senior Advocate with Mr.J.B.Mishra and
Ms.Sneha Prabhu for Respondent No.5 in WP No.9240/2019.
Mr.M.S.Bhardwaj with Mr.Asmit Agarwal for Respondent No.1 in
WP No.6894/2019.
Mr.Sham Walve with Ms.Sneha Prabhu for Revenue in WP
No.2038/19.
Ms.Shilpa Kapil for Respondent No.4 in WP No.2029/2019.
Mr.Rohan Shah with Mr.Rahul Jain and Mr.Srisabri Rajan i/b. Alpha
Chambers for the Petitioners in WP No.63/2020.
Mr.Dushyant Kumar, AGP for Respondent Nos.2 & 4 in WP-63/20.
CORAM : NITIN JAMDAR AND
ABHAY AHUJA, JJ.
DATE : 13 March 2020. P.C. :
The learned counsel for the parties request that these petitions may be disposed of finally at the state of admission. To enable the State Government to file their reply, by way of last chance, stand over to 24 March 2020. To be listed under the caption "For Directions".
(ABHAY AHUJA, J.) (NITIN JAMDAR, J.)