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[Cites 0, Cited by 0] [Section 88(5)] [Section 88] [Entire Act]

State of Jharkhand - Subsection

Section 88(5)(ii) in Jharkhand Juvenile Justice (Care and Protection of Children) Rules, 2017

(ii)be associated with any Child Care Institution, directly or indirectly, during his tenure as a member of the Board or Committee or have any other conflict of interest.