Section 10 in Indira Gandhi Institute of Medical Sciences Act, 1984
10. [ Meeting of the Board. [Substituted vide Section 5 of Amendment Act 9 of 2008.]
- The Board shall ordinarily meet quarterly at a place approved by the Chairman of the Board of Governors and observe such rules of procedure in regard to the transaction of business at its meeting as may be prescribed. However, in exigencies, the Chairman may call a meeting at short notice as and when decided.]
