Section 67 in Rajasthan Non-Government Educational Institutions (Recognition, Grant-In-Aid and Service Conditions Etc.) Rules, 1993
67. Joining of Organisations
.- No employee shall join or associate or continue to be a member of any organisation which has been declared unlawful under the Unlawful Activities (Prevention) Act, 1967 or any other law which in inforce or the objects or activities of which are prejudicial to communal harmony sovereignty and integrity of India on public order or morality.
