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[Cites 0, Cited by 0] [Section 739(2)] [Section 739] [Entire Act]

Bengal Presidency - Subsection

Section 739(2)(iii) in Police Regulations, Bengal , 1943

(iii)He shall be a bachelor and will not be allowed to marry without the previous sanction of the Inspector-General, which will not ordinarily be granted until after two years' service.