Jammu & Kashmir High Court - Srinagar Bench
Syed Iftikhar Indrabi vs State Of J&K And Others on 27 February, 2020
Author: Dhiraj Singh Thakur
Bench: Dhiraj Singh Thakur
S. No. 127
Supplementary list
IN THE HIGH COURT OF JAMMU AND KASHMIR
AT SRINAGAR
WP(Crl) No. 261/2019
CrlM No. 770/2019
Syed Iftikhar Indrabi
.....Petitioner(s)
Through: Mr. I. Sofi, Advocate
Vs.
State of J&K and Others
..... Respondent(s)
Through: Mr. Sajad Ashraf, GA
CORAM:
HON'BLE MR. JUSTICE DHIRAJ SINGH THAKUR, JUDGE
ORDER
27.02.2020 List for continuation of arguments on 5th March, 2020.
(DHIRAJ SINGH THAKUR) JUDGE SRINAGAR 27.02.2020 "Manzoor"
MANZOOR UL HASSAN DAR 2020.02.29 11:37 I attest to the accuracy and integrity of this document