Supreme Court - Daily Orders
Surendra Indrabahadur Singh @ Kamal ... vs Union Of India on 16 December, 2019
Bench: N.V. Ramana, Ajay Rastogi, V. Ramasubramanian
ITEM NO.5 COURT NO.2 SECTION PIL-W
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s).1405/2019
SURENDRA INDRABAHADUR SINGH @ KAMAL SINGH Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(FOR ADMISSION and IA No.182754/2019-APPROPRIATE ORDERS/DIRECTIONS)
Date : 16-12-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE N.V. RAMANA
HON'BLE MR. JUSTICE AJAY RASTOGI
HON'BLE MR. JUSTICE V. RAMASUBRAMANIAN
For Petitioner(s) Mr. P. Prabhakar, Adv.
Mr. Sriram P., Adv.
Mr. Debopriyo Pal, Adv.
Mr. Deepak K Singh, Adv.
Mr. Rahul Rathor, Adv.
Mr. Manish K. Gupta, Adv.
For M/S Lawfic, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Learned counsel for the petitioner has circulated a letter stating therein that as the writ petition has become infructuous, the same be dismissed as such.
The writ petition is accordingly dismissed as having become infructuous.
(SATISH KUMAR YADAV) (RAJ RANI NEGI) AR-CUM-PS Signature Not Verified ASSISTANT REGISTRAR Digitally signed by SATISH KUMAR YADAV Date: 2019.12.16 17:18:49 IST Reason: