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Supreme Court - Daily Orders

Surendra Indrabahadur Singh @ Kamal ... vs Union Of India on 16 December, 2019

Bench: N.V. Ramana, Ajay Rastogi, V. Ramasubramanian

     ITEM NO.5                                COURT NO.2                           SECTION PIL-W

                                   S U P R E M E C O U R T O F                  I N D I A
                                           RECORD OF PROCEEDINGS

                                Writ Petition(s)(Civil) No(s).1405/2019

     SURENDRA INDRABAHADUR SINGH @ KAMAL SINGH                                       Petitioner(s)

                                                         VERSUS

     UNION OF INDIA & ORS.                                                           Respondent(s)

     (FOR ADMISSION and IA No.182754/2019-APPROPRIATE ORDERS/DIRECTIONS)

     Date : 16-12-2019 This petition was called on for hearing today.

     CORAM :
                          HON'BLE MR. JUSTICE N.V. RAMANA
                          HON'BLE MR. JUSTICE AJAY RASTOGI
                          HON'BLE MR. JUSTICE V. RAMASUBRAMANIAN

     For Petitioner(s)                 Mr.   P. Prabhakar, Adv.
                                       Mr.   Sriram P., Adv.
                                       Mr.   Debopriyo Pal, Adv.
                                       Mr.   Deepak K Singh, Adv.
                                       Mr.   Rahul Rathor, Adv.
                                       Mr.   Manish K. Gupta, Adv.
                                       For   M/S Lawfic, AOR

     For Respondent(s)

                           UPON hearing the counsel the Court made the following
                                              O R D E R

Learned counsel for the petitioner has circulated a letter stating therein that as the writ petition has become infructuous, the same be dismissed as such.

The writ petition is accordingly dismissed as having become infructuous.

(SATISH KUMAR YADAV) (RAJ RANI NEGI) AR-CUM-PS Signature Not Verified ASSISTANT REGISTRAR Digitally signed by SATISH KUMAR YADAV Date: 2019.12.16 17:18:49 IST Reason: