Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Entire Act] State of Maharashtra - Section Section 11 in Maharashtra Khoti Abolition Act, 1950 11. Application of the Code to lands in khoti village. - Save as otherwise expressly provided in this Act, the provisions of the Code shall apply to lands in a khoti village.
