Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10B(2)] [Section 10B] [Entire Act] State of Kerala - Subsection Section 10B(2)(iv) in Kerala Forest (Vesting and Management of Ecologically Fragile Lands) Act, 2003 (iv)The Member of the Legislative Assembly of the area comprising the place which is subjected to inspection;