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[Cites 0, Cited by 0] [Section 66] [Entire Act]

State of Maharashtra - Subsection

Section 66(8) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Statutes, 1990

(8)to maintain a permanent record of all academic performance of the students of the University including the courses taken, grades obtained, degrees awarded, prizes or other distinctions won and any item pertaining to the academic performance of students.