Delhi High Court - Orders
Sonu@Sam vs The State (Nct Of Delhi) on 5 August, 2021
Author: Subramonium Prasad
Bench: Subramonium Prasad
$~10 & 13
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ BAIL APPLN. 2245/2021
SONU@SAM ..... Petitioner
Through Mr. Ankit Jhamb, Mr. Manish Kumar
Ms. Ekta and Mr. Aman Gupta,
Advocates
versus
THE STATE (NCT OF DELHI) ..... Respondent
Through Mr. Amit Chadha, APP for the State
+ BAIL APPLN. 2418/2021
KAMLESH ..... Petitioner
Through Mr. Ankit Tyagi and Mr. V.C.
Gautam, Advocates
versus
THE STATE ..... Respondent
Through Mr. Amit Chadha, APP for the State
CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
ORDER
% 05.08.2021 HEARD THROUGH VIDEO CONFERENCING
1. Status Report is not on record. Mr. Amit Chadha, learned APP states that Status Report will be placed on record before the next date of hearing.
2. List on 13.09.2021.
SUBRAMONIUM PRASAD, J AUGUST 5, 2021 hsk