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Delhi High Court - Orders

Sonu@Sam vs The State (Nct Of Delhi) on 5 August, 2021

Author: Subramonium Prasad

Bench: Subramonium Prasad

$~10 & 13
*     IN THE HIGH COURT OF DELHI AT NEW DELHI
+     BAIL APPLN. 2245/2021
      SONU@SAM                                                  ..... Petitioner
                          Through      Mr. Ankit Jhamb, Mr. Manish Kumar
                                       Ms. Ekta and Mr. Aman Gupta,
                                       Advocates
                    versus
      THE STATE (NCT OF DELHI)                   ..... Respondent
                    Through   Mr. Amit Chadha, APP for the State

+     BAIL APPLN. 2418/2021
      KAMLESH                                                   ..... Petitioner
                          Through      Mr. Ankit Tyagi and Mr. V.C.
                                       Gautam, Advocates
                          versus
      THE STATE                                           ..... Respondent
                          Through      Mr. Amit Chadha, APP for the State

    CORAM:
    HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
            ORDER

% 05.08.2021 HEARD THROUGH VIDEO CONFERENCING

1. Status Report is not on record. Mr. Amit Chadha, learned APP states that Status Report will be placed on record before the next date of hearing.

2. List on 13.09.2021.

SUBRAMONIUM PRASAD, J AUGUST 5, 2021 hsk