Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Bombay Presidency - Section Section 1 in The Bombay Hereditary Offices (Amendment) Act, 1886 1. [* * *] [Amendments made by Section 1 and Section 3 to 16 have been incorporated in Bombay 3 of 1874.]
