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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(1)(bbb) in Sugar Development Fund Act, 1982

(bbb)[ for defraying expenditure on internal transport and freight charges to the sugar factories on export shipments of sugar with a view to promoting its export;] [Inserted by Act No. 30 of 2002]