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State of Assam - Section

Section 34 in Assam Opium Rules

34. Production of licence, accounts, etc.

- A licensed vendor shall at once produce his license and accounts and all excise opium on his licensed premises on the demand of any officer empowered under Section 14 of the Opium Act, 1878, and shall not prevent any such officer from entering his licensed premises at any hour of the day or night.