Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Maharashtra - Section Section 3A in Maharashtra Legislature Members' Salaries and Allowances Act, 1956 3A. [Salary and allowances of Leaders of Opposition] Deleted by Maharashtra 8 of 1978, section 14 (a).
