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[Cites 0, Cited by 0] [Section 329] [Entire Act]

Bengal Presidency - Subsection

Section 329(a) in Police Regulations, Bengal , 1943

(a)On the arrival of a prisoner, the officer-in-charge shall note the fact in the general diary and shall tell off a guard and place an Assistant Sub-Inspector, a head constable or a senior constable-in-charge. He shall enter the names of the Assistant Sub-Inspector, head constable or senior constable and the constables detailed and their hours of duty in the general diary. [See regulation 237(f)].