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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Kerala - Subsection

Section 5(h) in Sree Sankaracharya University of Sanskrit Act, 1994

(h)making provision for imparting education in other subjects-including foreign languages and literature, arts, humanities and social sciences-along with Sanskrit for the purpose of offering fully rounded and composite courses of study which are useful and attractive to the young generations;