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Supreme Court - Daily Orders

Zuari Agro Chemicals Limited vs Mcdowell Holdings Limited on 17 July, 2019

Author: Navin Sinha

Bench: Navin Sinha

     ITEM NO.25                              COURT NO.14                 SECTION IV-A

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

     IA 94919/2019, in Petition(s) for Special Leave to Appeal (C)
     No(s). 4973/2019

     ZUARI AGRO CHEMICALS LIMITED                                        Petitioner(s)

                                                    VERSUS

     MCDOWELL HOLDINGS LIMITED                                           Respondent(s)

     (To list I.A. No. 94919/2019 (Application for withdrawal of SLP)FOR
     ADMISSION and I.R. and IA No.28628/2019-EXEMPTION FROM FILING C/C
     OF THE IMPUGNED JUDGMENT and IA No.28627/2019-PERMISSION TO FILE
     ADDITIONAL DOCUMENTS/FACTS/ANNEXURES
      IA No. 94919/2019 - APPLICATION FOR PERMISSION)

     Date : 17-07-2019 This matter was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE NAVIN SINHA
                                               [IN CHAMBER]

     For Petitioner(s)
                                       Mr. Anirudh Lekhi, Adv.
                                       Mr. S.S. Shroff, AOR
     For Respondent(s)
                                       Mr. Priyadarshi Banerjee, Adv.
                                       Mr. Saransh Jain, Adv.
                                       Mr. E. C. Agrawala, AOR

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

The application for withdrawal of the special leave petition is allowed.

The special leave petition stands dismissed as withdrawn.





     (BEENA JOLLY)                                                 (SUKHBIR PAUL KAUR)
     BRANCH OFFICER                                                     AR CUM PS

Signature Not Verified

Digitally signed by
SUKHBIR PAUL KAUR
Date: 2019.07.18
15:21:23 IST
Reason: