Supreme Court - Daily Orders
Zuari Agro Chemicals Limited vs Mcdowell Holdings Limited on 17 July, 2019
Author: Navin Sinha
Bench: Navin Sinha
ITEM NO.25 COURT NO.14 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
IA 94919/2019, in Petition(s) for Special Leave to Appeal (C)
No(s). 4973/2019
ZUARI AGRO CHEMICALS LIMITED Petitioner(s)
VERSUS
MCDOWELL HOLDINGS LIMITED Respondent(s)
(To list I.A. No. 94919/2019 (Application for withdrawal of SLP)FOR
ADMISSION and I.R. and IA No.28628/2019-EXEMPTION FROM FILING C/C
OF THE IMPUGNED JUDGMENT and IA No.28627/2019-PERMISSION TO FILE
ADDITIONAL DOCUMENTS/FACTS/ANNEXURES
IA No. 94919/2019 - APPLICATION FOR PERMISSION)
Date : 17-07-2019 This matter was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE NAVIN SINHA
[IN CHAMBER]
For Petitioner(s)
Mr. Anirudh Lekhi, Adv.
Mr. S.S. Shroff, AOR
For Respondent(s)
Mr. Priyadarshi Banerjee, Adv.
Mr. Saransh Jain, Adv.
Mr. E. C. Agrawala, AOR
UPON hearing the counsel the Court made the following
O R D E R
The application for withdrawal of the special leave petition is allowed.
The special leave petition stands dismissed as withdrawn.
(BEENA JOLLY) (SUKHBIR PAUL KAUR)
BRANCH OFFICER AR CUM PS
Signature Not Verified
Digitally signed by
SUKHBIR PAUL KAUR
Date: 2019.07.18
15:21:23 IST
Reason: