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State of Bihar - Section

Section 8 in The Bihar Finance Service Rules, 1953

8. Selection of the candidates by the Commission for admission at the examination.

- The Commission may fix a limit in any particular year as to the number of eligible candidates to the examination and if the number of candidates exceeds the limit fixed, the Commission may make a preliminary selection of candidates to be admitted to the written examination on the basis of their academic records:Provided that no member of the Scheduled Castes or the Scheduled Tribes who is eligible under these Rules shall be excluded from appearing at the written examination.