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[Cites 0, Cited by 0] [Section 80(1)] [Section 80] [Entire Act]

State of West Bengal - Subsection

Section 80(1)(xiii) in The West Bengal Correctional Services Act, 1992

(xiii)attempts to escape, or conspires with any other prisoner to escape, or assists any other prisoner to escape, from the correctional home or abets any of the aforesaid acts; or