Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Chattisgarh - Subsection Section 5(1) in Chhattisgarh Public Distribution System (Control) Order, 2004 (1)The allocations made by the central Government or by State Government for distribution under the Public Distribution System shall not be diverted for any other purpose.
