Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 107] [Entire Act] Union of India - Subsection Section 107(2) in The National Security Guard Rules, 1987 (2)(a)A Court may from time to time adjourn its proceedings and meet at such a place as may be convenient, and(b)Wherever necessary, visit the scene of occurrence.
